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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(b) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(b)All the Category B seats shall be filled by the respective Institutions on merit basis following the procedure laid down in Rule 7 (ii) (c ) hereunder.