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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

6. Method of Admission.

- The general guidelines for the admission of candidates into Professional Institutions offering B.Arch courses shall be as follows,-
(i)The admissions into all the University colleges offering Under Graduate B.Arch course shall be made through single window system in the order of merit on the basis of State Architecture Rank.
(ii)All the seats in the Unaided Non Minority/ Minority Institutions offering Under Graduate Professional courses in B.Arch shall be filled as follows:
(a)All the Category A seats shall be filled by the respective Institutions by admitting candidates as allotted by the Convener, Architecture Admissions/Convener, Architecture (AC) Admissions, as the case may be depending upon the option exercised by the institution as per Rule 7 (ii) (a) of these rules.
(b)All the Category B seats shall be filled by the respective Institutions on merit basis following the procedure laid down in Rule 7 (ii) (c ) hereunder.
(c)The admission of the candidates made in various Unaided Non Minority and Minority Professional Institutions shall be subject to scrutiny by the Inspecting Authority appointed for the purpose.
(iii)The Convener, Architecture Admissions/Convener, Architecture (AC) Admissions shall allot candidates to Institutions in terms of Rules laid down herein.
(iv)The admissions shall be made in the order of merit on the basis of the SAR.
(v)The total number of candidates to be admitted in all the Professional Institutions offering B.Arch shall not exceed the limits prescribed by All India Council for Technical Education/Council of Architecture from time to time.