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[Cites 0, Cited by 0] [Section 1104] [Entire Act]

Bengal Presidency - Subsection

Section 1104(c) in Police Regulations, Bengal , 1943

(c)The object of this note book is to enable newly joined Superintendents to obtain a ready working knowledge of the conditions and people of the district and therefore information which is readily available in other standardised registers should not be included in it.