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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2017

(2)Notwithstanding anything done or any action taken in pursuance of any provision of the said Rules shall deemed to have been done or taken under the corresponding provision of these rules.