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State of Madhya Pradesh - Section

Section 13 in Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2017

13. Repeal and Saving.

(1)The Madhya Pradesh Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertaking Rules, 1999 are hereby repealed.
(2)Notwithstanding anything done or any action taken in pursuance of any provision of the said Rules shall deemed to have been done or taken under the corresponding provision of these rules.