37. Management, functions and responsibilities of Special School, Children's Homes and Observation Homes.
(1)For the control and management of every Children's Home, Special School and Observation Home established and maintained under sub-section (1) of Section 9, 10 or 11 a Superintendent shall be appointed by the State Government.(2)Every Children's Home, Special School and Observation Home certified or recognised under sub-section (2) of Section 9, 10 or 11 shall be under the management of a governing body.
