Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Assam - Subsection Section 37(2) in The Assam Children Rules, 1976 (2)Every Children's Home, Special School and Observation Home certified or recognised under sub-section (2) of Section 9, 10 or 11 shall be under the management of a governing body.
