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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(3) in The Gujarat Ayurved University Act, 1965

(3)The University may maintain University centres at places other than the headquarters of the University on such terms and conditions as may be prescribed by [the Statutes, Ordinances and Regulations] [Substituted for 'the Statutes and Ordinances' by Gujarat No. 30 of 2003, dated 19th September 2003.].