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State of Gujarat - Section

Section 35 in The Gujarat Ayurved University Act, 1965

35. Postgraduate teaching.

(1)All postgraduate instruction, teaching and training shall be conducted by the University or by such affiliated colleges or institutions and in such subject as may be prescribed by the Statutes.
(2)All postgraduate departments shall be ordinarily be located at the headquarters of the University. However, the University may locate any of such departments at a place or places outside its headquarters.
(3)The University may maintain University centres at places other than the headquarters of the University on such terms and conditions as may be prescribed by [the Statutes, Ordinances and Regulations] [Substituted for 'the Statutes and Ordinances' by Gujarat No. 30 of 2003, dated 19th September 2003.].