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[Cites 0, Cited by 0] [Section 177(2)] [Section 177] [Entire Act]

State of Tamilnadu - Subsection

Section 177(2)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The Federation shall submit to the Registrar a consolidated statement or the statements and returns received under clause (1) within a period of four months from the close of the co-operative year.