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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1) in The Punjab Co-operative Societies Rules, 1963

(1)After the Registrar is satisfied with regard to the matters stated in sub-section (2) of section 10, he may register the amendments and return a copy of the registered amendments to the co- operative society.