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[Cites 0, Cited by 0] [Section 53(10)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(10)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The name of the duly elected candidate shall be published in the notice boards of the office of the Election Officer and the office of the society concerned.