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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(5) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(5)where the printer for paper trail is used under the proviso to rule 68, set the printer as per the number of contesting candidates set in the control unit by -
(a)Loading in the printer the serial numbers and names of candidates and symbols allotted to them as given on the balloting units under clause 4 (a);
(b)Loading paper in the printer; and
(c)Sealing the printer in such manner as may be directed by the Election Commission