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[Cites 0, Cited by 0] [Section 68(5)] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(5)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)Loading in the printer the serial numbers and names of candidates and symbols allotted to them as given on the balloting units under clause 4 (a);