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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ii) in Revised Building Rules, 2007

(ii)To be earmarked in Yendada, Madhurwada, Vepagunta, Kappulapadda, Kommadi and Pardeshipalem by VUDA taking into consideration the suitability of areas, viz. soil capacity, history of earth quakes, formations in case of coastal areas, etc. Discourage sky scrapers along hill slopes from environment, conservation and safety points of view.