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State of Andhra Pradesh - Section

Section 4 in Revised Building Rules, 2007

4. Areas covered in Coastal Regulation Zone (CRZ).

Annexure -IIIVisakhapatnam Urban Development Authority AreaSky-Scraper ZoneMinimum height of High Rise buildings in this zone shall be 36 metres. However, normal buildings of public utility and institutional nature may be allowed. The minimum plot size is 4000 sq m and abutting road width shall be 24 m for such sites where Sky scrappers are proposed in the following areas:
(i)Earmarked areas in proposed New Townships of VUDA
(ii)To be earmarked in Yendada, Madhurwada, Vepagunta, Kappulapadda, Kommadi and Pardeshipalem by VUDA taking into consideration the suitability of areas, viz. soil capacity, history of earth quakes, formations in case of coastal areas, etc. Discourage sky scrapers along hill slopes from environment, conservation and safety points of view.
Annexure IVVijayawada Guntur Tenali Mangalagiri Urban Development Authority Area.List of Congested Areas / Old Areas/settlement Areas In Vijayawada, Guntur, Tenali, Mangalgiri Urban Development Authority Area(See Rule 6 and 7 )In Vijayawada Municipal Corporation Area (Ward-Wise & Block-Wise):Height of the Buildings are restricted in the following areas, except those plots abutting 18 m and above roads, as follows.Maximum Height Permissible for All Types of Residential Buildings / Complexes : 10 MOther Occupancies : 12 M
List ofCongestedareas / Old Areas
Sl. No Revenue Ward No. Block Nos. Locality Nos. Name of Locality
1 Bhavanipuram   75 Southern side of N.H.5, Bhavanipuram areaexcluding local commercial and industrial area shown in the Masterplan.
2 1, 13 2, 4, 7, 9 1, 3 Eastern side of N.H.5 road from Head Water Worksvia : Kotteti Kotiah street - Eastern side of Ambedkar Road uptoMunicipal Corporation limits.
3 13, 1 9, 10, 13, 14, 15, 16, 17, 7, 9 4, 9 Western side of K.T.Road - Syed AppalaswamyCollege upto Ganapathi Rao junction excluding 200' belt.
4 1 7, 10, 11, 12, 13, 14 9, 10, 11 Western side of main bazaar at ThamminaPotharaju Junction via Bhavannarayana St, upto B.R.P.Road andCanal Road junction excluding 200' belt abutting canal road.
5 13 17, 12, 11, 12, 13 6 Chittinagar area ecluding 200' belt abuttingEastern side of K.T.Road upto Tunnel Road.
6 4 1 8 Gollapalem Gattu Hill area.
7 8 1 19 Entire locality i.e., Kamsalipet, Subbarajunagaretc.
8 16,17 24, 1 32 Machavaram Hill slope area. Mogalrajapuram Hillslope area.
9 10, Patamata 11, 10, 8 41 Brahmarambhapuram, Balajinagar, Nahrunagar,Gowthaminagar, Ranigarithota, excluding 22' belt abuttingHighway.
10 Gundala   46, 47, 50, 51, 53 Gangireddula Dibba, Gunadala Hill slope.
11 Patamata   61 Ramalingeswara Nagar area.
12 8 17. 16, 17 Northern side of C.K.Reddy Road from Eluru Locksto S.N.Puram old Rly.Track road upto Rly.site excluding 200' beltabutting C.K. Reddy Road
13 All notified slum areas including slumsimproved under ODA
Annexure VList of Congested Areas / Old Areas/settlement Areas In Guntur Municipal Corporation AreaHeight of the Buildings are restricted in the following areas, except those plots abutting 18 m and above roads, as follows:Maximum Height Permissible for All Types of Residential Buildings / Complexes : 10 MOther Occupancies : 12 MWards Nos. 3,4,5,7,8,9,10,13, 14, 15 11, 18,19,20,21 and 22Annexure VIList of Areas Prohibited for High Rise Buildings In Vijayawada Guntur Tenali Mangalagiri Urban Development Area