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State of Uttar Pradesh - Section

Section 15 in The U.P. Extension Educators Service Rules, 1985

15. Procedure for direct recruitment.

(1)Application for being considered for selection by direct recruitment shall be invited by the Commission in the prescribed form, which may be obtained from the Secretary to the Commission on payment if any.
(2)The Commission, snail, having regard to the need for securing due representation of the candidate belonging to the Scheduled Castes/Scheduled Tribes and other categories in accordance with Rule 6, call for interview such number of candidates, as it considers proper.
(3)The Commission shall prepare a list of candidate in order of their merit as disclosed by the marks obtained by each candidate in the interview. If two or more candidates obtain equal mark, the Commission shall arrange their names in order of merit on the basis of their general suitability for service. The number of the names in the list shall be larger (but not larger by more than 25 per cent) than the number of the vacancies, the Commission shall forward the list to the appointing authority.