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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in The U.P. Extension Educators Service Rules, 1985

(3)The Commission shall prepare a list of candidate in order of their merit as disclosed by the marks obtained by each candidate in the interview. If two or more candidates obtain equal mark, the Commission shall arrange their names in order of merit on the basis of their general suitability for service. The number of the names in the list shall be larger (but not larger by more than 25 per cent) than the number of the vacancies, the Commission shall forward the list to the appointing authority.