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State of Assam - Section

Section 21 in Gauhati University Travelling Allowance Rules, 1966

21.

(i)Scrutinisers of examination scripts, examiners required to receive or to deliver examination scripts to the University or a zonal office, shall be entitled to draw fare and mileage allowance according to Rules 11 and 12 but no daily allowance.
(ii)Persons from outside the State of Assam and Nagaland and Manipur, Tripura and N.E.F.A. called for interview for selection for candidates for posts of Professors, Readers and Senior grade officers of the University shall be paid the actual first class fare by railway or upper class fare by recognised road transport or steamer service but no daily allowance and those called for interview for posts of Lecturers and other officers of the University shall be paid actual second class fare by railway or upper class fare by recognised road transport but no daily allowance. In absence of recognised public conveyance they will be entitled to road mileage admissible to first or second grade employees as the case may be under Rule 12.