Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(i) in Gauhati University Travelling Allowance Rules, 1966

(i)Scrutinisers of examination scripts, examiners required to receive or to deliver examination scripts to the University or a zonal office, shall be entitled to draw fare and mileage allowance according to Rules 11 and 12 but no daily allowance.