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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Meghalaya - Subsection

Section 22(1)(iii) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(iii)to cause trade in cotton, jute and ginger to be supervised by the officers appointed for the purpose;