Section 22(1) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980
(1)The function of the Managing Committee shall be-(i)to fix fair prices in respect of jute, cotton, ginger or other commodities as may be specified from season to season according to rates prevailing in the neighbouring State;(ii)to ensure that no economic injustice is done to the growers;(iii)to cause trade in cotton, jute and ginger to be supervised by the officers appointed for the purpose;(iv)to arrange for procurement of seeds for the needy growers.
