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State of Assam - Section

Section 11 in The Assam Technical Education Service Rules, 1981

11. Recruitment by promotion as Lecturer, Polytechnic.

- Appointment by promotion in the cadre of Lecturer, Polytechnic shall be made in the manner provided hereinafter :
(1)Subject to suitability as may be decided by the Board and by the appointing authority in consultation with the Commission an officer belonging to the cadres of Senior Instructor, Foreman and Supervising Inspector in the Assam Technical Education (Junior) Service and possessing the qualifications as set forth hereinbelow shall be promoted to the cadre of Lecturer, Polytechnic in the manner provided in Rules 13 and 14.
(2)33⅓ per cent of the strength of the cadre of Lecturer, Polytechnic shall be filled by promotion subject to availability of suitable candidates ; provided that any shortfall of this reservation due to non-availability of adequate number of suitable candidates in a particular year or years shall be carried forward to the subsequent years.
(3)A member of the cadres of Senior Inspector, Foreman and Supervising Inspector in the Assam Technical Education (Junior) Service be eligible for promotion as Lecturer, Polytechnic subject to the following conditions :
(a)he has rendered service in the respective cadre for a minimum period of 3 years on the First January of the year of promotion ; and
(b)he has successfully undergone the training and passed the Departmental Examination as may be prescribed for the purpose; and
(c)he possesses the qualification and experience as prescribed for the cadre of Lecturer, Polytechnic in Schedule II.