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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1) in The Assam Technical Education Service Rules, 1981

(1)Subject to suitability as may be decided by the Board and by the appointing authority in consultation with the Commission an officer belonging to the cadres of Senior Instructor, Foreman and Supervising Inspector in the Assam Technical Education (Junior) Service and possessing the qualifications as set forth hereinbelow shall be promoted to the cadre of Lecturer, Polytechnic in the manner provided in Rules 13 and 14.