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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(j) in Bhagar Grading and Marking Rules, 2018

(j)Any other information as may be specified under the Legal Metrology (Packaged Commodities) Rules, 2011made under the Act and the Food Safety and Standards Act, 2006 or instructions issued by the Adviser or any officer authorised by him from time to time;