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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Bhagar Grading and Marking Rules, 2018

(2)In addition to the grade designation mark, following particulars shall be clearly and indelibly marked on each label or package, namely : -
(a)Name of the commodity;
(b)Place of packing;
(c)Lot or batch number;
(d)Date of packing;
(e)Grade;
(f)Net weight;
(g)Maximum Retail Price (inclusive of all taxes);
(h)Best before.....................date..............................month......................year;
(i)Name and address of the authorised packer;
(j)Any other information as may be specified under the Legal Metrology (Packaged Commodities) Rules, 2011made under the Act and the Food Safety and Standards Act, 2006 or instructions issued by the Adviser or any officer authorised by him from time to time;
(k)Crop year or season (optional);
(l)Country of origin or Origin of produce or Geographical region (optional);