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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(1) in The M.P. Motor Transport Workers Rules, 1963

(1)The canteen hall shall accommodate at least thirty percent of the motor transport workers likely to come at a time :Provided that in any particular undertaking, or in any particular class of undertakings, the State Government may, by notification in this behalf, alter the percentage of workers to be accommodated.