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State of Madhya Pradesh - Section

Section 18 in The M.P. Motor Transport Workers Rules, 1963

18. Canteen Hall.

(1)The canteen hall shall accommodate at least thirty percent of the motor transport workers likely to come at a time :Provided that in any particular undertaking, or in any particular class of undertakings, the State Government may, by notification in this behalf, alter the percentage of workers to be accommodated.
(2)The floor area of the canteen hall excluding the area occupied by service counter and any furniture, except tables and chairs, shall be not less than 93 sq. Deci-metres per diner to be accommodated under sub-rule (1).
(3)Sufficient tables, chairs or benches shall be available for the number of diners to be accommodated under sub-rule (1).