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[Cites 0, Cited by 0] [Section 580] [Entire Act]

State of Assam - Subsection

Section 580(iii) in The Assam Excise Rules, 2016

(iii)The successful bidder shall be issued a licence for manufacture of hologram on payment of a licence fee of Rupees five lakhs (Rs.5,00,000.00) per annum.