Section 36(1)(a) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

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State of Uttar Pradesh - Subsection

Section 36(1)(a) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(a)direct that this Act and any Statutes made thereunder shall during such period as may be specified in the order take effect subject to such adaptations, whether by way of modification, addition or omission, as it may deem to be necessary or expedient; or

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State of Uttar Pradesh - Subsection

Section 36(1)(a) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958