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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(e) in The U.P. (Regulation Of Building Operations) Rules, 1985

(e)In case of basements, for the purpose of calculating fee, the area covered under the basement shall be counted towards the covered area;