Calcutta High Court (Appellete Side)
Jai Ambey Metals Private Limited And ... vs West Bengal Electricity Regulatory ... on 23 November, 2021
28 23.11.2021
TN WPA No.15432 of 2021 Jai Ambey Metals Private Limited and another Vs. West Bengal Electricity Regulatory Commission and others Mr. Surojit Nath Mitra, Mr. Tanmoy Chakraborty, Mr. Gautam Shroff, Mr. Siddharth Shroff .... for the petitioners Mr. Joydip Kar, Mr. Prasun Mukherjee, Mr. Deepak Agarwal .... for the DVC Heard in part.
Since other matters have been fixed for hearing on an identical issue on December 3, 2021, let this matter appear along with those matters, bearing WPA No.15428 of 2021 and WPA No.14166 of 2021, on December 3, 2021 for being heard together.
Leave is granted to file supplementary affidavit. Accordingly, the supplementary affidavit filed by the petitioner in connection with the matter be kept on record.
(Sabyasachi Bhattacharyya, J.)