Section 9 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992
9. Reservation.
(a)Orders issued by Central Government from time to time for the reservation of appointments, whether by the direct recruitment or promotion, to posts under the Central Government in favour of SC and ST shall apply mutatis mutandis to all appointments covered by these regulations.(b)Orders issued by Central Government from time to time for the reservation of appointments to posts under it in favour of ex-servicemen and dependants of those killed in action shall also apply to appointments covered by these regulations and to which direct recruitment is made.
