Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Bihar - Subsection Section 31(1) in Model Rules, 2011 under Bengal Ferries Act, 1885 (1)No Passenger shall carry any dangerous goods or fire arms or decayed food stuffs or any other offensive articles on any boat;
