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State of Bihar - Section

Section 31 in Model Rules, 2011 under Bengal Ferries Act, 1885

31. Conduct of Passenger.

(1)No Passenger shall carry any dangerous goods or fire arms or decayed food stuffs or any other offensive articles on any boat;
(2)No Passengers on any boat shall:-
(i)Obstruct the Navik ,Manjhi or crew in the discharge of their duties;or
(ii)damage or attempt to damage the boat or any article on the boat ;or
(iii)be drunk and disorderly ,or drunk and incapable of taking care of himself ; or
(iv)commit any nuisance or act of indecency ,or use obscene or abusive language ;or
(v)without lawful excuse ,interfere with the comfort of nay passenger.