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State of Rajasthan - Section

Section 7B in The Rajasthan Agricultural Produce Markets Act, 1961

7B. Reservation of the offices of the Chairmen.

(1)Out of the total number of offices of Chairmen of the market committees in the State, 16%, 12% and 21% shall be reserved for the Scheduled Castes, the Scheduled Tribes and the Backward Classes respectively.
(2)Out of total number of offices of Chairmen reserved under sub-section (1), [50%] [Substituted '33%' by Rajasthan Act No. 15 of 2009, dated 10.9.2009.] shall be reserved for women belonging to the Scheduled Castes, the Scheduled Tribes or, as the case maybe, the Backward Classes.
(3)Out of the total number of offices of Chairmen of market committees in the State, [50%] [Substituted '33%' by Rajasthan Act No. 15 of 2009, dated 10.9.2009.] (including the number of offices reserved for women for belonging to the Scheduled Castes, the Scheduled Tribes and the Backward Classes) shall be reserved for women.
(4)Offices reserved under this section shall be allotted by rotation to different market committees in the State.