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[Cites 0, Cited by 0] [Section 7B] [Entire Act]

State of Rajasthan - Subsection

Section 7B(3) in The Rajasthan Agricultural Produce Markets Act, 1961

(3)Out of the total number of offices of Chairmen of market committees in the State, [50%] [Substituted '33%' by Rajasthan Act No. 15 of 2009, dated 10.9.2009.] (including the number of offices reserved for women for belonging to the Scheduled Castes, the Scheduled Tribes and the Backward Classes) shall be reserved for women.