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Union of India - Section

Section 9 in The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008

9. [ Eligibility of Existing Employees for direct recruitment. [Substituted by Notification No. G.S.R. 778(E), dated 14.8.2018 (w.e.f. 7.1.2009).]

- When the posts required to be filled by direct recruitment are advertised, employees of the Board of any Major Port Trust possessing the prescribed qualifications and experience may also apply:Provided that the age limit in such cases shall not exceed fifty five years.]