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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(1) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(1)To appoint, from time to time, the Directors, the Librarian, Professors, Associate Professors, Assistant Professors and other members of the teaching staff, as may be necessary, on the recommendations of the selection committee constituted by the regulations made for the purpose and in accordance with prevailing UGC rules and reservation policy of the Government:Provided that, no action shall be taken by the Executive Council, except in cases covered by the second proviso, in regard to the number, qualifications and emoluments of teachers, otherwise than after consideration of the recommendations of the Academic Council.Provided further that, it shall not be necessary to constitute any selection committee for making appointments,-
(a)to any supernumerary post; or
(b)to the post of professor of a person of high academic distinction, eminence and professional attainment invited by the Executive Council to accept the post.