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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(1)(b) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(b)to the post of professor of a person of high academic distinction, eminence and professional attainment invited by the Executive Council to accept the post.