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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(1)As soon as may be, after the date of commencement of this Act, the Government may constitute Greater Hyderabad Heritage and Precincts Committee (GHHC) for the GHMC/HMDA area and the Committee shall consist of the following members:
(i)Commissioner GHMC/HMDA as Chairman and Co-Chairman;
(ii)Commissioner of Police, Hyderabad/Cyberabad/Rachakonda;
(iii)Metropolitan Commissioner, HMDA;
(iv)Commissioner/Director Tourism or Head of the City Tourism Promotion Board as the case may be;
(v)Collectors Hyderabad/Rangareddy/Medchal and any other District Collectors required;
(vi)CCP GHMC and CCPO HMDA;
(vii)Conservator of Forests, Hyderabad as members and;
(viii)Deputy Director, Archaeology and Museums as Member Convenor;
(ix)Further two experts from Archaeology, Heritage, History background will be co-opted.