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State of Telangana - Section

Section 9 in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

9. Constitution of Greater Hyderabad Heritage Committee.

(1)As soon as may be, after the date of commencement of this Act, the Government may constitute Greater Hyderabad Heritage and Precincts Committee (GHHC) for the GHMC/HMDA area and the Committee shall consist of the following members:
(i)Commissioner GHMC/HMDA as Chairman and Co-Chairman;
(ii)Commissioner of Police, Hyderabad/Cyberabad/Rachakonda;
(iii)Metropolitan Commissioner, HMDA;
(iv)Commissioner/Director Tourism or Head of the City Tourism Promotion Board as the case may be;
(v)Collectors Hyderabad/Rangareddy/Medchal and any other District Collectors required;
(vi)CCP GHMC and CCPO HMDA;
(vii)Conservator of Forests, Hyderabad as members and;
(viii)Deputy Director, Archaeology and Museums as Member Convenor;
(ix)Further two experts from Archaeology, Heritage, History background will be co-opted.
(2)The members appointed under item (ix) of sub-section (1) shall hold office for a period of 3 years from the date on which their appointment is notified and shall be eligible of reappointment on such conditions as may be prescribed.