Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(f) in Home Guards Organisation, (Departmental Examination) Rules, 2012 (f)"direct recruit" means a person appointed as a Clerk, or as the case may be, a Senior Clerk, otherwise than by promotion from a lower post;
