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State of Gujarat - Section

Section 2 in Home Guards Organisation, (Departmental Examination) Rules, 2012

2.

In these rules, unless the context otherwise requires,-
(a)"Appendix" means Appendix appended to these rules;
(b)"Appointed date" means the date on which these rules shall come into force;
(c)"Board" means the Gujarat Subordinate Services Selection Board, Gandhinagar;
(d)
(i)"Clerk" means Clerk, Clerk-cum-typist, Typist in the Home Guards Organisation;
(ii)"Senior Clerk" means Senior Clerk in the Home Guards Organisation;
(iii)"Head Clerk" means Head Clerk in the Home Guards Organisation;
(e)"Examination" means the departmental examination for the Clerks, Clerk-cum-typists, typists, Senior Clerks and Head Clerks prescribed under these rules;
(f)"direct recruit" means a person appointed as a Clerk, or as the case may be, a Senior Clerk, otherwise than by promotion from a lower post;
(g)"Lower Grade Departmental Examination" means the departmental examination for Clerks prescribed under these rules;
(h)"Higher Grade Departmental Examination" means departmental examination for promotion to the post of Senior Clerk or Head Clerk prescribed under these rules;
(i)"Old rules" mean the Gujarat Home Guards Organisation (Departmental Examination) Rules 1975;
(j)"Relevant examination" means the departmental examination for clerical establishments of the Home Guards Organisation prescribed under these rules;
(k)"Specified chances" means the number of chances specified in these rules within which a person is required to pass the examination;
(l)"Specified period" means the period specified in these rules within which a person is required to pass the examination.