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Union of India - Section

Section 14 in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

14. Meetings.

(1)The Committee shall meet ordinarily once in 12 months and may, if necessary, meet at shorter intervals.
(2)An extraordinary meeting of the Committee shall be convened if not less than five members send a written requisition to the Chairman stating the object for which the meeting is proposed.
(3)Every meeting of the Committee shall be held on such date and at such time and place as the Chairman may fix.
(4)Every meeting of the Committee shall be presided over by the Chairman and in his absence, the members present shall elect one from amongst themselves to preside over the meeting.