Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4) in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

(4)Every meeting of the Committee shall be presided over by the Chairman and in his absence, the members present shall elect one from amongst themselves to preside over the meeting.