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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(ld) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

(ld)"Network_QTD(s,t)" or "Network Quality of Service(QoS) DCR Temporal Distribution Measure" means the tth percentile value in the set of Day_Q(s) values for a network on all days in the assessment period;