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[Cites 0, Cited by 0] [Section 4(4D)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(4D)(i) in Jammu and Kashmir Panchayati Raj Rules, 1996

(i)That any entry in the electoral roll of the constituency of a Panchayat is erroneous or defective ; or