Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(34) in Tamil Nadu Educational Inspection Code

(34)Quarterly progress report on Adult Education due to the Director, direct by 10th of succeeding month after the end of the quarter.From Deputy Inspectors. - (1) Monthly abstract of work done and monthly diary, to the District Educational Officer, by the 15th of the succeeding month.