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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(4)(b) in The Karnataka Public Libraries Act, 1965

(b)The Finance Committee shall scrutinise proposals for increase of revenue, examine the receipts and expenditure statements, consider all new propositions affecting finance and shall generally supervise the revenue and expenditure of the Local Library Authority.